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[Cites 0, Cited by 0] [Section 277(2)] [Section 277] [Entire Act]

Nagpur Province - Subsection

Section 277(2)(a) in The City of Nagpur Corporation Act, 1948

(a)if the plans and specifications submitted with the application show that such building is not in accordance with the town planning schemes sanctioned under section 271, or with any provision of this Act, or any rule or by-law made thereunder, or any provision of any law for the time being in force; or