Section 98(1)(f) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

(f)an order made by the Registrar, under Section 67 apportioning the cost of an enquiry held under Section 65 or on inspection made under Section 66;

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