Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(1)(b) in Jawaharlal Nehru Technological Universities Act, 2008

(b)the colleges in the University area, except the college of Architecture and Fine Arts which are affiliated to or recognized by the Jawaharlal Nehru Technological University, Hyderabad immediately before the commencement of this Act, shall be deemed to be affiliated to or recognized by the Jawaharlal Nehru Technological University specified in the Schedule-II under this Act and the provisions of this Act shall, as far as may, apply accordingly.