Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(iv) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(iv)to manage and regulate the finances, accounts investments, property, business and all other administrative affairs of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.];