Delhi High Court - Orders
Mahesh Kumar vs Union Of India & Anr on 25 August, 2021
Author: Amit Bansal
Bench: Amit Bansal
$~7 to 24 & 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 311/2017
MAHESH KUMAR ..... Appellant
Through: Mr. S.K. Rout, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sanjay Kumar Pathak with Mrs.
K.Kaomudi Kiran Pathak, Mr. Sunil
Kumar Jha and Mr. M.S. Akhtar,
Advocates for R-1/UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Aakanksha Kaul, Mr.
Manek Singh, Mr. Pranav Gupta, Mr.
Aman Sahani, Ms. Riya Kalra & Ms.
Mishika Bajpai, Advocates for R-2.
AND
+ LA.APP. 312/2017 & CM No. 27882/2021 (for early hearing)
JOGINDER SINGH & ORS. ..... Appellant
Through: Mr. S.K. Rout, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Aakanksha Kaul, Mr.
Manek Singh, Mr. Pranav Gupta, Mr.
Aman Sahani, Ms. Riya Kalra & Ms.
Mishika Bajpai, Advocates for R-2.
AND
+ LA.APP. 313/2017
Signature Not Verified
Signed By:ASHWANI
Signing Date:26.08.2021
LA.APP. 311/2017 and connected matters Page 1 of 8
23:06:53
JOGINDER SINGH ..... Appellant
Through: Mr. S.K. Rout, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Aakanksha Kaul, Mr.
Manek Singh, Mr. Pranav Gupta, Mr.
Aman Sahani, Ms. Riya Kalra & Ms.
Mishika Bajpai, Advocates for R-2.
AND
+ LA.APP. 314/2017
VIDHYAWATI ..... Appellant
Through: Mr. S.K. Rout, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Aakanksha Kaul, Mr.
Manek Singh, Mr. Pranav Gupta, Mr.
Aman Sahani, Ms. Riya Kalra & Ms.
Mishika Bajpai, Advocates for R-2.
AND
+ LA.APP. 332/2017
BAGDU ..... Appellant
Through: Mr. S.K. Rout, Advocate.
versus
Signature Not Verified
Signed By:ASHWANI
Signing Date:26.08.2021
LA.APP. 311/2017 and connected matters Page 2 of 8
23:06:53
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Aakanksha Kaul, Mr.
Manek Singh, Mr. Pranav Gupta, Mr.
Aman Sahani, Ms. Riya Kalra & Ms.
Mishika Bajpai, Advocates for R-2.
AND
+ LA.APP. 363/2017 & CM No. 26152/2021 2021 (for early hearing)
RAJESH KUMAR & ORS ..... Appellants
Through: Mr. Rajesh Yadav, Senior Advocate
with Ms. Ruchira Arora and Mr.
Dhananjay Mehlawat, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
AND
+ LA.APP. 107/2018
BAL KISHAN & ORS. ..... Appellants
Through: Mr. Anand Yadav, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
AND
+ LA.APP. 368/2017 & CM No. 21858/2021 (for early hearing)
OM PRAKASH (DECEASED) THR LRS & ORS. ..... Appellants
Through: Mr. S.K. Rout, Advocate.
Signature Not Verified
Signed By:ASHWANI
Signing Date:26.08.2021
LA.APP. 311/2017 and connected matters Page 3 of 8
23:06:53
versus
UNION OF INIDA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Aakanksha Kaul, Mr.
Manek Singh, Mr. Pranav Gupta, Mr.
Aman Sahani, Ms. Riya Kalra & Ms.
Mishika Bajpai, Advocates for R-2.
AND
+ LA.APP. 341/2017
NANAK CHAND ..... Appellant
Through: Mr. Rajesh Yadav, Senior Advocate
with Ms. Ruchira Arora and Mr.
Dhananjay Mehlawat, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
AND
+ LA.APP. 354/2017
BAGDU ..... Appellant
Through: Mr. S.K. Rout, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
AND
+ LA.APP. 369/2017
DHARAM SINGH (DECASED) THR LRS & ORS...... Appellants
Signature Not Verified
Signed By:ASHWANI
Signing Date:26.08.2021
LA.APP. 311/2017 and connected matters Page 4 of 8
23:06:53
Through: None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Aakanksha Kaul, Mr.
Manek Singh, Mr. Pranav Gupta, Mr.
Aman Sahani, Ms. Riya Kalra & Ms.
Mishika Bajpai, Advocates for R-2.
AND
+ LA.APP. 370/2017 & CM No. 27887/2021 (for early hearing)
RAM PAL SINGH ..... Appellant
Through: None.
versus
UNION OF INDIA &ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Aakanksha Kaul, Mr.
Manek Singh, Mr. Pranav Gupta, Mr.
Aman Sahani, Ms. Riya Kalra & Ms.
Mishika Bajpai, Advocates for R-2.
AND
+ LA.APP. 371/2017
BHULAN SINGH & ORS. ..... Appellants
Through: None.
versus
UNION OF INDIA &ANR. ..... Respondents
Signature Not Verified
Signed By:ASHWANI
Signing Date:26.08.2021
LA.APP. 311/2017 and connected matters Page 5 of 8
23:06:53
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Aakanksha Kaul, Mr.
Manek Singh, Mr. Pranav Gupta, Mr.
Aman Sahani, Ms. Riya Kalra & Ms.
Mishika Bajpai, Advocates for R-2.
AND
+ LA.APP. 372/2017 & CM No. 27879/2021 (for early hearing)
DHARAM PAL THROUGH: LRS & ORS. ..... Appellants
Through: None.
versus
UOI AND ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
AND
+ LA.APP. 373/2017
RAJENDER SINGH & ORS. ..... Appellants
Through: None.
versus
UNION OF INIDA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
AND
+ LA.APP. 374/2017 & CM No. 27881/2021 (for early hearing)
RAM RATTAN (DEACASED) THR LRS ..... Appellant
Through: None.
versus
UNION OF INIDA &ANR ..... Respondents
Signature Not Verified
Signed By:ASHWANI
Signing Date:26.08.2021
LA.APP. 311/2017 and connected matters Page 6 of 8
23:06:53
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
AND
+ LA.APP. 376/2017 & CM No. 26151/2021 (for early hearing)
RAM PAL ..... Appellant
Through: Mr. S.K. Rout, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
AND
+ LA.APP. 377/2017
SRI CHAND (DECEASED) THROUGH LRS & ORS ..... Appellants
Through: Mr. S.K. Rout, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
AND
+ LA.APP. 5/2019 & CM No.2761/2019
CHIRANJI LAL TYAGI & ORS ..... Appellants
Through: None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi Advocate for
UOI.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
Signature Not Verified Signed By:ASHWANI Signing Date:26.08.2021 LA.APP. 311/2017 and connected matters Page 7 of 8 23:06:53 % 25.08.2021 [VIA VIDEO CONFERENCING]
1. Arguments in the lead matter, being LA.APP. 363/2017, have been concluded by Mr. Rajesh Yadav, Senior Advocate appearing on behalf of the appellants.
2. Mr. Anand Yadav, learned counsel for the appellant in LA.APP. 107/2018 states that he needs to make additional submissions for not more than half an hour. None appears for the appellants in LA.APP.369/2017, LA.APP.370/2017, LA.APP.371/2017, LA.APP.372/2017, LA.APP.373/2017, LA.APP.374/2017, & LA.APP.5/2019. Court notice be issued to counsels appearing for the appellants in LA.APP.369/2017, LA.APP.370/2017, LA.APP.371/2017, LA.APP.372/2017, LA.APP.373/2017, LA.APP.374/2017, & LA.APP.5/2019 for the next date of hearing.
4. The counsels for the appellants may make additional submissions in respect of their appeals to what has been argued by Mr. Rajesh Yadav, Senior Advocate, on the next date of hearing. Counsels for the respondents will be heard after the submissions on behalf of the appellants are concluded.
5. List on 10th September, 2021 at the end of the Board.
AMIT BANSAL, J AUGUST 25, 2021 ak Signature Not Verified Signed By:ASHWANI Signing Date:26.08.2021 LA.APP. 311/2017 and connected matters Page 8 of 8 23:06:53