Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3849] [Entire Act] Union of India - Section Section 7 in The Indian Penal Code, 1860 7. Sense of expression once explained.— Every expression which is explained in any part of this Code is used in every part of this Code in conformity with the explanation.
