Rajasthan High Court - Jaipur
Devendra Singh Hada S/O Shri Bhanwar ... vs Rajeshwar Singh Principal Secretary ... on 27 August, 2019
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 2326/2018
Deepti Nandwana D/o Shri Shyam Swaroop Nandwana, Aged
About 42 Years, Category- General Female, R/o- Village Muhana,
Bohra Ka Bas, Tehsil Sanganer, District Jaipur (Raj.)
----Petitioner
Versus
1. Rajeshwar Singh, Principal Secretary, Rural Development
And Panchayati Raj Department Rajasthan, Govt. Of
Rajasthan, Secretariat, Jaipur.
2. Mrs. Namrata Varshani, Ias, Chief Executive Officer Cum
Member Secretary, Zila Parishad, Dungarpur.
3. State Of Rajasthan Through Its Principal Secretary, Rural
Development And Panchayati Raj Department Rajasthan,
Govt. Of Rajasthan, Secretariat, Jaipur.
----Respondents
S.B. Civil Contempt Petition No. 2607/2018 Anand Singh Shekhawat S/o Shri Bharat Singh Shekhawat, Aged About 30 Years, Category General R/o V And Post Raipura Via Ranoli Tehsil Dataramgarh Distt. Sikar
----Petitioner Versus
1. Rajeshwar Singh Principal Secretary Rural Development And Panchayati Raj Department, Rajasthan Govt. Of Rajasthan Secretariat Jaipur
2. Mr. Bhanwar Lal Ias Chief Executive Officer Cum Member Secretary, Zila Parishad Banswara
3. State Of Rajasthan Through Its Principal Secretary Rural Development And Panchayati Raj Department, Raj. Govt. Of Rajasthan Secretariat Jaipur
----Respondents S.B. Civil Contempt Petition No. 2608/2018 Devendra Singh Hada S/o Shri Bhanwar Singh Hada, Aged About 41 Years, Category Sc Male R/o Bamori (Dabar) Tehsil Digod District Kota
----Petitioner Versus (Downloaded on 29/08/2019 at 09:05:41 PM) (2 of 3) [CCP-144/2019]
1. Rajeshwar Singh Principal Secretary Rural Development And Panchayati Raj Department, Rajasthan Govt. Of Rajasthan Secretariat Jaipur
2. Mr. Bhanwar Lal Ias Chief Executive Officer Cum Member Secretary, Zila Parishad Banswara
3. State Of Rajasthan Through Its Principal Secretary Rural Development And Panchayati Raj Department, Raj. Govt. Of Rajasthan Secretariat Jaipur
----Respondents S.B. Civil Contempt Petition No. 2616/2018 Santosh Kumar Sharma S/o Shri Prabha Dayal Sharma, Aged About 30 Years, Category General Male R/o Village Chharasa Gathwari Tehsil Shahpura District Jaipur
----Petitioner Versus
1. Rajeshwar Singh Principal Secretary Rural Development And Panchayati Raj Department, Rajasthan Govt. Of Rajasthan Secretariat Jaipur
2. Mr. Bhanwar Lal Ias Chief Executive Officer Cum Member Secretary, Zila Parishad Banswara
3. State Of Rajasthan Through Its Principal Secretary Rural Development And Panchayati Raj Department, Raj. Govt. Of Rajasthan Secretariat Jaipur
----Respondents S.B. Civil Contempt Petition No. 2619/2018 Ashok Singh Rathore S/o Shri Ratan Singh Rathore, Aged About 33 Years, R/o Village And Post Jakhil Tehsil Makrana District Nagaur
----Petitioner Versus
1. Rajeshwar Singh Principal Secretary Rural Development And Panchayati Raj Department, Rajasthan Govt. Of Rajasthan Secretariat Jaipur
2. Mrs. Namrata Varshani Ias Chief Executive Officer Cum Member Secretary, Zila Parishad Dungarpur
3. State Of Rajasthan Through Its Principal Secretary Rural Development And Panchayati Raj Department, Raj. Govt. Of Rajasthan Secretariat Jaipur (Downloaded on 29/08/2019 at 09:05:41 PM) (3 of 3) [CCP-144/2019]
----Respondents For Petitioner(s) : Mr.R.K. Gouttam For Respondent(s) : Mr.Shantanu Kumawat, Mr.Ashish Yadav for Mr.Ganesh Parihar, AAG HON'BLE MR. JUSTICE ALOK SHARMA Order 27/08/2019 Counsel for the petitioners submits that compliance of the Court's orders having been made, these contempt petition have been rendered infructuous.
Accordingly disposed of.
A copy of this order be placed in each connected petition.
(ALOK SHARMA), J Himanshu Soni /375/50,57,58,64,66 (Downloaded on 29/08/2019 at 09:05:41 PM) Powered by TCPDF (www.tcpdf.org)