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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(iv) in Haryana Municipal Building Bye-laws 1982

(iv)the cavity may be reckoned as part of the thickness prescribed for walls by these bye-laws where such thickness does not exceed 20 cm. but shall not be so reckoned where such thickness exceeds 20 centimeters. All external cavity walls shall be ventilated.