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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(1)(d) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(d)two technologists, to be co-opted by the Board from amongst the teachers who are not the Heads of University departments or departments in recognized and conducted institutions.