Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 3 in The National Cadet Corps Act, 1948 3. Constitution of the National cadet Corps. There shall be raised and maintained in the manner hereinafter provided a Corps to be designated the National Cadet Corps:Provided that the Central Government may establish all or any of the units of the Corps as and when necessary.
