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Supreme Court - Daily Orders

Avinash Chandra & Etc. &Ors. vs U.P. Public Service Commission & Etc. . on 8 December, 2014

Bench: Jagdish Singh Khehar, Arun Mishra

     ITEM NO.42+55                              COURT NO.5                 SECTION XI

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)    for    Special                    Leave   to    Appeal      (C).....CC
     No(s).18675-18686/2014

     (Arising out of impugned final judgment and order dated 12/07/2013
     in WP No. 303/2011,12/07/2013 in WP No. 313/2011,12/07/2013 in WP
     No. 314/2011,12/07/2013 in WP No. 437/2011,12/07/2013 in WP No.
     316/2011,12/07/2013 in WP No. 317/2011,12/07/2013 in WP No.
     319/2011,12/07/2013 in WP No. 1553/2010,11/08/2014 in WP No.
     320/2011,12/07/2013 in ON No. 1347/2009,12/07/2013 in WP No.
     308/2011,12/07/2013 in WP No. 318/2011,12/07/2013 in WP No.
     1815/2009,28/11/2013 in WP No. 303/2011,11/08/2014 in WP No.
     315/2011,12/07/2013 in WP No. 315/2011,12/07/2013 in WP No.
     320/2011,12/07/2013 in WP No. 499/2011,11/08/2014 in WP No.
     308/2011 passed by the High Court Of Judicature at Allahabad,
     Lucknow Bench, Lucknow)

     AVINASH CHANDRA & ETC. &ORS.                                        Petitioner(s)
                                     VERSUS
     U.P. PUBLIC SERVICE COMMISSION & ETC. & ORS.                        Respondent(s)

     I.A. 1-12/2014(With c/delay in filing SLP and office report)
     With SLP(C) No.31734/2014
     (With office report)

     Date : 08/12/2014 These applications were called on for hearing
     today.

     CORAM :
                             HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
                             HON'BLE MR. JUSTICE ARUN MISHRA

     For Petitioner(s)                  Mr.Pradeep Kant, Sr.Adv.
                                        Mr.Divyanshu Sahay, Adv.
                                        Ms. Kamini Jaiswal, Adv.
                                        Mr.Avinash Chandra, Adv.
                                        Mr.Akhilesh Kalra, Adv.

     For Respondent(s)

                         Upon hearing the counsel the Court made the following
                                          O R D E R

List for hearing in January, 2015 on a non-miscellaneous Signature Not Verified day.

Digitally signed by Satish Kumar Yadav Date: 2014.12.09 17:17:01 IST Reason:

(SATISH KUMAR YADAV) (RENUKA SADANA) COURT MASTER COURT MASTER