Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Bombay Presidency - Subsection

Section 12(2) in Bombay Molasses (Control) Act, 1956

(2)The provisions of [the Code of Criminal Procedure, 1973, (II of 1974)] shall, so far as may be, apply to any search or seizure under this section as they apply to any search or seizure made under section [94] of the said Code.