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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

NCT Delhi - Subsection

Section 59(1)(b) in The Delhi School Education Rules, 1973

(b)Subject to the total number of members specified in clause (a), every managing committee shall include the following, namely:-
(i)the head of the school;
(ii)one parent, who is a member of the Parent-Teachers' Associations of the school constituted m accordance with such instructions as may be issued by the Administrator, and is elected by that Association;
(iii)two teachers of that school, to be elected by the teachers of that school from amongst themselves;
(iv)two other persona (of whom one shall be woman), who are, or have been, teachers of may other school or of any college, to be nominated by the Advisory Board;
(v)two members, to be nominated by the Director, of whom one shall be an educationist and the other an officer of the Directorate of Education, Delhi, not below the rank of the Principal of a higher secondary school;
(vi)the remaining members to be nominated or elected, as the case may be, in accordance with the rules and regulations of the society or trust by which the school is run: