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State of Jharkhand - Section

Section 853 in Bihar Education Code, 1961

853. Transfer.

- Proposals for the transfer of teachers should be made so as to reach the controlling officer before the end of September, and all transfers, except such as are urgent or are rendered necessary by the exigencies of the Service, should be made during the Christmas holidays before the commencement of the new school session.(R. and O. page 154.)