Bombay High Court
Ajanta Pharma Limited vs Brawn Laboratories Limited on 30 August, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-56
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 4747 OF 2022
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 514 OF 2022
Ajanta Pharma Limited ....PETITIONER
V/S
Brawn Laboratories Limited ....RESPONDENT
WITH LEAVE PETITION NO. 182 OF 2022 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 514 OF 2022 Ajanta Pharma Limited ....PETITIONER V/S Brawn Laboratories Limited ....RESPONDENT WITH INTERIM APPLICATION NO. 170 OF 2023 In INTERIM APPLICATION 4747 OF 2022 Brawn Laboratories Limited ....PETITIONER V/S Ajanta Pharma Limited ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J Page 1/2 ::: Uploaded on - 31/08/2023 ::: Downloaded on - 01/09/2023 02:40:37 ::: DATE : 30th August, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 12/10/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 31/08/2023 ::: Downloaded on - 01/09/2023 02:40:37 :::