Madhya Pradesh High Court
Sudhanshu Ramteke vs The State Of Madhya Pradesh on 30 August, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VISHAL DHAGAT
ON THE 30th OF AUGUST, 2022
MISC. CRIMINAL CASE No. 34560 of 2022
Between:-
SUDHANSHU RAMTEKE S/O SHRI RAJKUMAR
RAMTEKE, AGED ABOUT 21 YEARS,
OCCUPATION: LABOUR CASTE MAHAR
VILLAGE USARI POLICE STATION AARI TEHSIL
BARGHAT DISTRICT SEONI M.P. (MADHYA
PRADESH)
.....APPLICANT
(BY SHRI SHIVAM DUBEY - ADVOCATE)
AND
THE STATE OF MADHYA PRADESH THROUGH
POLICE STATION BARGHAT DISTRICT SEONI
M.P. (MADHYA PRADESH)
.....RESPONDENT
(BY SHRI NARENDRA CHOURASIA - GOVERNMENT ADVOCATE)
This application has come up for hearing on this day, the court passed
the following:
ORDER
Learned counsel appearing for the applicant prays for withdrawal of this MCRC with liberty to file repeat application after examination of injured witness/complainant.
Prayer is allowed.
Accordingly, this MCRC is dismissed as withdrawn with aforesaid liberty.
SHABANA ANSARI Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13dda510735, pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90A6E101CF42422711, cn=SHABANA ANSARI Date: 2022.08.30 14:44:05 +05'30' 2 (VISHAL DHAGAT) JUDGE shabana