Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Sudhanshu Ramteke vs The State Of Madhya Pradesh on 30 August, 2022

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                                                                                                                                                                                                                                                                                                                                                                   1
                                                                                                                                                                                                                                                                                                                                                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                                                                                                                                                                                                                                                                                                                                                        AT JABALPUR
                                                                                                                                                                                                                                                                                                                                                                                                BEFORE
                                                                                                                                                                                                                                                                                                                                                                                  HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                                                                                                                                                                                                                                                                                                                                                                           ON THE 30th OF AUGUST, 2022

                                                                                                                                                                                                                                                                                                                                                                              MISC. CRIMINAL CASE No. 34560 of 2022

                                                                                                                                                                                                                                                                                                                                                                        Between:-
                                                                                                                                                                                                                                                                                                                                                                        SUDHANSHU RAMTEKE S/O SHRI RAJKUMAR
                                                                                                                                                                                                                                                                                                                                                                        RAMTEKE,    AGED    ABOUT    21   YEARS,
                                                                                                                                                                                                                                                                                                                                                                        OCCUPATION:    LABOUR    CASTE   MAHAR
                                                                                                                                                                                                                                                                                                                                                                        VILLAGE USARI POLICE STATION AARI TEHSIL
                                                                                                                                                                                                                                                                                                                                                                        BARGHAT DISTRICT SEONI M.P. (MADHYA
                                                                                                                                                                                                                                                                                                                                                                        PRADESH)

                                                                                                                                                                                                                                                                                                                                                                                                                              .....APPLICANT
                                                                                                                                                                                                                                                                                                                                                                        (BY SHRI SHIVAM DUBEY - ADVOCATE)

                                                                                                                                                                                                                                                                                                                                                                        AND

                                                                                                                                                                                                                                                                                                                                                                        THE STATE OF MADHYA PRADESH THROUGH
                                                                                                                                                                                                                                                                                                                                                                        POLICE STATION BARGHAT DISTRICT SEONI
                                                                                                                                                                                                                                                                                                                                                                        M.P. (MADHYA PRADESH)

                                                                                                                                                                                                                                                                                                                                                                                                                            .....RESPONDENT
                                                                                                                                                                                                                                                                                                                                                                        (BY SHRI NARENDRA CHOURASIA - GOVERNMENT ADVOCATE)

                                                                                                                                                                                                                                                                                                                                                                      This application has come up for hearing on this day, the court passed
                 the following:
                                                                                                                                                                                                                                                                                                                                                                                                    ORDER

Learned counsel appearing for the applicant prays for withdrawal of this MCRC with liberty to file repeat application after examination of injured witness/complainant.

Prayer is allowed.

Accordingly, this MCRC is dismissed as withdrawn with aforesaid liberty.

SHABANA ANSARI Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13dda510735, pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90A6E101CF42422711, cn=SHABANA ANSARI Date: 2022.08.30 14:44:05 +05'30' 2 (VISHAL DHAGAT) JUDGE shabana