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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(4) in Incentives to Industries in Bihar, 1986

(4)There is tremendous scope for growth of industries in this State which is so richly endowed by nature in various forms, including fertile land, sizeable forest and mineral resources. Necessary steps will be taken to remove the constraints so that these potentialities are fully utilised.