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State of Madhya Pradesh - Section

Section 88 in The M.P. Bhumi Vikas Rules, 1984

88. Requirement of water supply in buildings.

- The requirement of water supply for various occupancies shall be as given in Tables 11, 12 and 13, subject to availability thereof.Table-11"Per Capita" water requirements for various occupancies/use
Sl. No. Type of occupancy Consumption per head per day (in litres)subject to availability
1. Residential  
  (a) in living units 135
  (b) Hotels with lodging accommodation (per bed) 180
2. Educational  
  (a) Day Schools 45
  (b) Boarding Schools 135
3. Institutional (Medical Hospitals)  
  (a) Number of beds not exceeding 100 340
3. Institutional (Medical Hospitals)  
  (a) Number of beds not exceeding 100 340
  (b) Number of beds exceeding 100 450
  (c) Medical quarters and hostels 135
4. Assembly-Cinema theatres, auditoria and like (Per seat ofaccommodation) 15
5. Government or Semi/public business 45
6. Mercantile (Commercial)  
  (a) Restaurants (per seat) 70
  (b) other business buildings 45
7. Industrial  
  (a) Factories where bath rooms are to be provided 45
  (b) Factories where no bath rooms required to be provided 30
8. Storage (including warehousing) 30
9. Hazardous 30
10. Intermediate stations (excluding mail and express stops) 45 (25)*
11. Junction stations 70 (45)
12. Terminal stations 45
13. International and Domestic Airports 70
* The values in parenthesis are for stations where bathing facilities are not provided.Note. - The number of persons for serial Nos. 10 to 13 shall be determined by the average of passengers handled by the station daily, due consideration may be given to the staff and workers likely to use the facilities.Table-12Flushing Storage Capacities subject to availability
S.No. Classification of Building Storage capacity
1. For tenements having common conveniences 900 litres net per water closet seat.
2. For residential premises other than tenements having commonconveniences. 270 litres net for one water closet seat and 180 liters foreach additional seat in the same-flat.
3. For factories and workshops. 900 litres per water closet and 180 litres per urinal seat.
4. For cinemas, public assembly halls etc. 900 litres per water closet seat and 350 litres per urinalseat.
Table-13Domestic Storage Capacities
No. No. of floors Storage capacity Remarks
For premises occupied as tenements with common conveniences.
1. Floor 1 (Ground) Nil Provided no down-take fittings are installed.
2. Floor 2, 3, 4, 5 and upper floors 500 litres per tenement  
For premises occupied as Flats or Blocks.
1. Floor 1 Nil Provided no down take fittings are installed.
2. Floor 2, 3, 4, 5 and upper floors 500 litres per tenement  
Note 1. - If the premises are situated at a place higher than the roac level in front of the premises storage at ground level shall be provided on the same lines as on floor 2.Note 2. - The above storage may be permitted to be installed provided that the total domestic storage calculated on the above basis is not less than the storage calculated on the number of downtake fittings according to the scales given below :-
Down take taps 70 litres each
Down take taps 135 litres each
Bath-tubs 200 litres each