Punjab-Haryana High Court
M/S Bharti Wal Mart (P) Limited vs Union Of India And Others on 22 November, 2010
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel, Ajay Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.
CWP No.16629 of 2010 (O&M)
and connected petitions i.e. CWP Nos.14114, 15320, 15735, 15902, 15924, 16490,
16881, 17777, 18377, 19024, 19029, 19032, 19040, 19212, 19213, 19214, 19215,
19219, 19216, 19217, 19218, 19221, 19257, 19551, 20652, 20680, 20720, 20721,
20722, 20723 and 20724 of 2010.
Date of decision: 22.11.2010
M/s Bharti Wal Mart (P) Limited
-----Petitioner
Vs.
Union of India and others
----Respondents
CORAM:- HON'BLE MR JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
Present:- Mr. Rajiv Atma Ram, Sr. Advocate with
Mr. Sandeep Goyal, Advocate.
Mr. Jagmohan Bansal, Advocate.
Mr. S.K.Mukhi, Advocate,
Mr. Avneesh Jhingan, Advocate.
Mr. Akshay Bhan, Advocate.
Mr. Hemant Sarin, Advocate.
Mr. Rohit Khanna, Advocate for the petitioners.
Adarsh Kumar Goel,J.
In view of order passed today in CWP No.11597 of 2010 (M/s Shubh Timb Steels Limited v. Union of India and another), these petitions are dismissed.
A copy of this order be placed on the file of each connected case.
(Adarsh Kumar Goel)
Judge
November 22, 2010 (Ajay Kumar Mittal)
'gs' Judge