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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(5) in The Statutes of the Punjabi University

(5)The Faculties shall have powers to publish lists of prescribed or recommended text books and to publish syllabuses of the prescribed courses of study. The Faculties shall also have such powers and shall perform such duties as may be assigned to them by the Statutes and Ordinances. They shall also consider and make such recommendations to the Academic Council on any question pertaining to their respective sphere of work as may appear to them necessary or any matter referred to them by the Academic Council.