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[Cites 0, Cited by 0] [Section 184(1)] [Section 184] [Entire Act]

State of Himachal Pradesh - Subsection

Section 184(1)(d) in The Himachal Pradesh Municipal Corporation Act, 1994

(d)make any hole or excavation on, in or under any street, or remove materials from beneath any street, so as to cause risk of subsidence; or