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State of Punjab - Section

Section 94 in The Punjab Factory Rules, 1952

94. Wages during leave period.

- The cash equivalent of the advantage accruing through the concessional sale of foodgrains and other articles payable to workers proceeding on leave shall be the difference between the value at the average rates in the nearest market prevailing during the month immediately preceding his leave and the value at the concessional rates allowed of foodgrains and other articles he is entitled to.For the purposes of the cash equivalent monthly average market rates of foodgrains and other articles shall be computed at the end of every month.