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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Puducherry - Subsection

Section 6(2) in The Puducherry Home Guards Act, 1965.

(2)The District Magistrate or the Commandant, may, at any time, call out a Home Guard for training or to discharge any such functions or duties within the region for which the Home Guards have been set up.