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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Assam - Subsection

Section 52(2) in Rabindranath Tagore University Act, 2017

(2)Save as otherwise provided in this Act, all other members of the authorities of the University shall hold office for a period of five years or till the expiry of the term of membership, whichever is earlier from the date of election, nomination, appointment or choosing of the members concerned.