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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(1)(d) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(d)issue of toiletry items; new set of clothes, bedding and other outfit and equipment (as per scales);