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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(4)(i) in Sikkim Urban and Regional Planning and Development Act, 1998

(i)Provide or organize necessary research inputs and other studies either himself or through the help of consultants for formulation of policies, strategies, norms, standards, laws, rules, regulations and guidelines pertaining to urban and regional planning and development;