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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(2) in Purba Medinipur University Act, 2017

(2)The Court shall not exercise the powers and perform the duties referred to in clauses (i) and (iii) to (viii) of sub-section (I) except on the recommendation of the Executive Council but may send proposals in respect thereof to the Executive Council for its recommendation.