Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

State of West Bengal - Subsection

Section 96(2)(d) in West Bengal Municipal Corporation Act, 2006

(d)any other matter which may be, or is required to be, prescribed under the provisions of this chapter.