Calcutta High Court
Parshuram Agarwalla & Ors vs Nandlall & Sons Tea Industries Pvt. Ltd. ... on 19 November, 2010
Author: I.P.Mukerji
Bench: I. P. Mukerji
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
APOT No. 253 of 2009
ACO No.55 of 2009
PARSHURAM AGARWALLA & ORS.
Versus
NANDLALL & SONS TEA INDUSTRIES PVT. LTD. & ANR.
APOT No.255 of 2009
ACO No.56 of 2009
PARSHURAM AGARWALLA & ORS.
Versus
NANDLALL & SONS TEA INDUSTRIES PVT. LTD. & ORS.
ACO No.43 of 2010
APOT No.97 of 2010
BINOD KUMAR KASERA
Versus
NANDLALL & SONS TEA INDUSTRIES PVT. LTD. & ORS.
ACO No.68 of 2010
APOT No.97 of 2010
BINOD KUMAR KASERA
Versus
NANDLALL & SONS TEA INDUSTRIES PVT. LTD. & ORS.
APOT No.97 of 2010
ACO No.22 of 2010
BINOD KUMAR KASERA
Versus
NANDLALL & SONS TEA INDUSTRIES PVT. LTD.
APOT No.98 of 2010
ACO No.23 of 2010
BINOD KUMAR KASERA
Versus
NANDLALL & SONS TEA INDUSTRIES PVT. LTD.
2
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 19th November, 2010.
Appearance:
Mr. R.L.Mitra, Advocate Mr. D.N.Roy Chowdhury, Advocate The Court :
On the joint prayer of the parties, let these appeals go out of the list with liberty to mention.
All parties concerned are to act on a signed photocopy of this order upon the usual undertakings.
(I.P.MUKERJI, J.) G/