Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(1)(f) in The Sakri Canals Irrigation Rules, 1952

(f)receive from the Canal Officer and distribute demand slips (parchas) to the persons named therein and submit an early report regarding the distribution of such purchas accompanied by acknowledgements of their receipts by the ratepayers;