Himachal Pradesh High Court
Nanak Chand & Ors. vs . Jharu Ram & Ors. on 11 May, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Nanak Chand & Ors. Vs. Jharu Ram & Ors.
RSA No.111 of 2018 .
11.5.2022 Present: Ms. Anu Tuli, Advocate for the appellants.
Mr. Naveen K. Bhardwaj, Advocate, fr respondents No.1,2(i) to 2(iv).
Respondents No.3 and 4(i) are already ex parte.
Learned counsel for respondents No. 1,2(i) to 2(iv) prays for and is granted week's time to file reply. List on 25.5.2022.
(Chander Bhusan Barowalia) Judge 11th May, 2022 (Guleria) ::: Downloaded on - 11/05/2022 20:07:49 :::CIS