Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 39 in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005 39. Power of State Government to direct audit. - The State Government shall have the power to order special audit of the accounts of the University by such Auditors or Agency, as it may direct.
