Chaitu & Ors vs State Of Uttar Pradesh on 25 April, 2014

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Supreme Court of India

Chaitu & Ors vs State Of Uttar Pradesh on 25 April, 2014

Equivalent citations: 2014 AIR SCW 4084, 2014 (11) SCC 218, AIR 2014 SC (CRIMINAL) 2226, 2014 (5) ALL LJ 132, 2014 (3) SCC (CRI) 345, 2014 (5) SCALE 699, 2014 ALLMR(CRI) 3372, (2014) 4 CURCRIR 329, (2014) 4 CRIMES 512, (2014) 3 RECCRIR 248, (2014) 5 SCALE 699

Bench: T.S. Thakur, C. Nagappan