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[Cites 0, Cited by 0] [Section 173] [Entire Act]

State of Uttar Pradesh - Subsection

Section 173(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)where the structure of the formwork used in concreting work is designed by a professional engineer, such engineer shall be responsible for the supervision of construction and stability of such structure.