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Bengal Presidency - Section

Section 308 in Police Regulations, Bengal , 1943

308. Expenses of forwarding corpses.

- Expenses incurred in transmitting corpses or wounded or sick persons to the medical officer for examination or treatment in all cases, railway included, shall be met by the Magistrates, and not from the police budget. In railway cases the bills shall be sent to the Magistrate through the Court officer, and the latter shall see that the bills are passed and paid without unnecessary delay.