Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 135 in Nagaland Excise Rules 135. The Deputy Commissioner to regulate type and capacity of still, etc. - The type and capacity of the still and the number and capacity of the fermenting vessels shall be regulated by the Deputy Commissioner.
