Gujarat High Court
M/S Ajay Protech Pvt. Ltd vs General Manager, on 18 January, 2019
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt
C/IAAP/117/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 117 of 2018
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M/S AJAY PROTECH PVT. LTD
Versus
GENERAL MANAGER,
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Appearance:
MR ARPIT P PATEL(5497) for the PETITIONER
MS HINA DESAI(1023) for the RESPONDENT No. 2
NOTICE UNSERVED(8) for the RESPONDENT No. 1
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
Date : 18/01/2019
ORAL ORDER
Ms desai, learned advocate for the respondent no.2 seeks time. At her request matter is kept on 25.01.2019.
(S.R.BRAHMBHATT, J.) PANKAJ Page 1 of 1