Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Rajasthan - Subsection Section 60(2) in The Rajasthan Sales Tax Rules, 1995 (2)Under sub-section (4) of section 41, the Commissioner may transfer one or more cases from one authority or officer to another authority or officer on account of administrative exigencies.
