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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(2)(d) in Madhya Pradesh Information Technology (Electronic Service Delivery) Rules, 2017

(d)to determine norms on the service levels to be complied with by the Authorised Service Providers and authorised agents;