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State of Gujarat - Section

Section 44 in Gujarat University (Amendment) Act, 1972

44. Insertion of section 42A in Bom. 50 of 1949.- After section 42 of the principal Act, the following section shall be inserted, namely:-

"42A. Eligibility for enrolment without parsing examination in English.- No student shall be ineligible for enrolment, as a student of the University merely on the ground that he has not passed the examination, which he is required to pass for such enrolment, with English as one of its subjects".