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Allahabad High Court

Oriental Insurance Co. Ltd. vs Smt. Subhadra Devi And Others on 6 March, 2019

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 266 of 1998
 

 
Appellant :- Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Subhadra Devi And Others
 
Counsel for Appellant :- K.S. Amist
 
Counsel for Respondent :- Deepak Jaiswal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Heard Sri K.S. Amist, learned counsel for the appellant and Sri Deepak Jaiswal, learned counsel for the owner. None appears for claimant.

List this matter on 29.3.2019 for pronouncement of judgment.

Order Date :- 6.3.2019 Mukesh