Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 776] [Entire Act] Bengal Presidency - Subsection Section 776(a) in Police Regulations, Bengal , 1943 (a)Fundamental Rules 22-29 and Bengal Service Rules 42-53 apply to time-scales of pay generally and prescribe the conditions on which service counts for increments in a time-scale.