Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(g) in The Emigration Act, 1983

(g)cheats any emigrant,shall be punishable with imprisonment for a term which may extend to two years and with fine which may extend to two thousand rupees: