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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(2) in Utkal University of Culture Act, 1999

(2)The term of the nominated members of the authorities of the University shall be three academic years including part of an academic year vacancies arising due to death or otherwise in the nominated membership of any authority of the University may be filledup by fresh nomination and the persons so nominated shall continue as members for the residuary period of the term.