Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55C] [Entire Act]

State of Rajasthan - Subsection

Section 55C(1) in The Rajasthan Agricultural Produce Markets Rules, 1963

(1)The Board shall by the 15th January of each year, pass the budget for the next market year showing the estimated income and expenditure on various heads and forward to the State Government supported by such information as may be required by the State Government.