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[Cites 0, Cited by 3] [Entire Act]

State of West Bengal - Section

Section 24 in The Calcutta Improvement Act, 1911

24. Power to make and perform contracts. -

The Board may [perform all such functions or] [Words and section 24A inserted & provisos substituted by W.B. Act 32 of 1955.] enter into and perform all such contracts as they may consider necessary or expedient for carrying out any of the purposes of this Act.