Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 51 in The Patents (Amendment) Act, 2002 51. Amendment of section 123.- In section 123 of the principal Act,-(a) for the words'' five hundred rupees'', the words'' ten thousand rupees'' shall be substituted;(b)for the words'' two thousand rupees'', the words'' forty thousand rupees'' shall be substituted.
