Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 31 in The Bharathiar University Act, 1981 31. Constitutions of other authorities. - The constitution of such other bodies as maybe declared by the statutes to be authorities of the University shall be provided for in the manner prescribed.
