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State of Uttar Pradesh - Section

Section 12 in U.P. Excise Superintendent Service Rules, 1973

12. Seniority.

- Seniority shall be determined for the any member of the Service from the date of appointment :Provided that if two or more candidates are to be originally appointed on the same date, combined seniority will be determined in such serial order as he was appointed under Rule 11 (1).