Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Jharkhand - Subsection Section 14(5) in The Jharkhand State Agricultural University Act, 2000 (5)One-half of the number of members of the Academic Council shall form a quorum. However, no quorum is required for an adjourned meeting.
